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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(3) in The Madras Port Petroleum Rules, 1963

(3)Every time before any bulk oil vessel commences discharging of petroleum, the pipelines through which such petroleum is to be pumped (from ship to terminal) shall be tested for 10 to 15 minutes by pumping through water at 100 lbs. pressure per square inch.