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Himachal Pradesh High Court

Des Paul vs . Hrtc And Another on 8 March, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Des Paul vs. HRTC and another CMP No.2039 of 2022 in CWP No. 6382 of 2021.

08.03.2022 Present: Mr. Rakesh Kumar, Advocate, for the petitioner.

.

Mr. Ajay Kumar Chauhan, Advocate, for the respondents.

CMP No.2039 of 2022.

Taking into consideration the exceptional circumstance in which the petitioner has stated that marriage of his daughter has been fixed on 14th and 15th April, 2022, we deem it proper to direct the respondents to release the entire retiral dues along with interest applicable in favour of the petitioner before the next date of hearing. The application stands disposed of.

CWP No. 6382 of 2021.

List on 22.03.2022.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) th 8 March, 2022. Judge (krt) ::: Downloaded on - 08/03/2022 20:15:07 :::CIS