Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1)(a) in The Beedi Workers Welfare Fund Act, 1976

(a)to defray the cost of measures for the benefit of such persons directed towards-
(i)the improvement of public health and sanitation, the prevention of disease and the provision and improvement of medical facilities;
(ii)the provision and improvement of water supplies and facilities for washing;
(iii)the provision and improvement of educational facilities;
(iv)the provision and improvement of housing and recreational facilities including standards of living, nutrition and amelioration of social conditions;
(iva)the provision of family welfare, including family planning education and services;
(v)the provision and improvement of such other welfare measures and facilities as may be prescribed;