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[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(1)(a) in The Granite Conservation And Development Rules, 1999

(a)a half yearly return in Form F for every half year ending 30th September and 31st March before the 15th of the following month for the preceding half yearly period;