Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Jammu-Kashmir - Subsection Section 4(1) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018 (1)The Government and the local authorities shall take measures to ensure that the women and children with disabilities enjoy their rights equally with others.
