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Patna High Court - Orders

Jmd Services Private Limited vs Joint Commissioner, Pune, Office Of The ... on 7 August, 2025

Author: P. B. Bajanthri

Bench: P. B. Bajanthri

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    Miscellaneous Appeal No.595 of 2025
                  ======================================================
                  JMD Services Private Limited

                                                                            ... ... Appellant/s
                                                  Versus
                  Joint Commissioner, Pune, Office of the Commissioner of Income Tax
                  (Appeal)

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Appellant/s    :      Mr.Vijay Kumar Singh
                  For the Respondent/s   :      Mr.Archana Sinha @ Archana Shahi
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI
                          and
                          HONOURABLE MR. JUSTICE S. B. PD. SINGH
                                        ORAL ORDER

                  (Per: HONOURABLE MR. JUSTICE P. B. BAJANTHRI)

2    07-08-2025

Eight weeks' time is granted, as a last chance, to remove the office defect(s), failing which the present Miscellaneous Appeal No. 595 of 2025 would be dismissed for non-compliance of office defect(s).

2. Relist this matter on 09.10.2025.

(P. B. Bajanthri, J) ( S. B. Pd. Singh, J) abhishekkr/-

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