Patna High Court - Orders
Jmd Services Private Limited vs Joint Commissioner, Pune, Office Of The ... on 7 August, 2025
Author: P. B. Bajanthri
Bench: P. B. Bajanthri
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.595 of 2025
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JMD Services Private Limited
... ... Appellant/s
Versus
Joint Commissioner, Pune, Office of the Commissioner of Income Tax
(Appeal)
... ... Respondent/s
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Appearance :
For the Appellant/s : Mr.Vijay Kumar Singh
For the Respondent/s : Mr.Archana Sinha @ Archana Shahi
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CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI
and
HONOURABLE MR. JUSTICE S. B. PD. SINGH
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE P. B. BAJANTHRI)
2 07-08-2025Eight weeks' time is granted, as a last chance, to remove the office defect(s), failing which the present Miscellaneous Appeal No. 595 of 2025 would be dismissed for non-compliance of office defect(s).
2. Relist this matter on 09.10.2025.
(P. B. Bajanthri, J) ( S. B. Pd. Singh, J) abhishekkr/-
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