Madhya Pradesh High Court
Smt. Hamida Bano vs Mohd. Salim on 30 January, 2017
W. P. No.2520/2016
30.01.2017
Shri J. B. Mehta, learned counsel for the petitioner.
Shri B. S. Gandhi, learned counsel for the respondent No.1.
Shri Romesh Dave, learned Dy. GA for the respondent No.2 - State.
As prayed by the learned counsel for the petitioner, list in the next week.
Interim relief to continue till the next date of hearing.
(P. K. Jaiswal) Judge gp