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[Cites 0, Cited by 0] [Section 113(2)] [Section 113] [Entire Act]

State of Madhya Pradesh - Subsection

Section 113(2)(i) in The M.P. Motor Vehicles Rules, 1994

(i)the article is claimed by not more than one person, the permit holder may after making such enquiry as he deems fit and if necessary, after taking an indemnity bond from the claimant hand over the article to the claimant;