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Supreme Court - Daily Orders

Religare Health Insurance Company Ltd vs Arpan Dhawan on 2 May, 2023

Author: Aravind Kumar

Bench: Aravind Kumar

     ITEM NO.1723                              COURT NO.6                   SECTION XVII-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   29034/2018

     RELIGARE HEALTH INSURANCE COMPANY LTD                               Petitioner(s)

                                                    VERSUS

     ARPAN DHAWAN & ANR.                                                 Respondent(s)

     (ONLY I.A. NO 144550 OF 2018 IN SLP(C) 23789 OF 2018 TO BE LISTED )
     WITH
     SLP(C) No.23789/2018 (XIV)
     IA No. 144550/2018 - INTERVENTION APPLICATION)

     Date : 02-05-2023 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE ARAVIND KUMAR
                                               [IN CHAMBER]
     For Petitioner(s)                 Mrs. Rani Chhabra, AOR

                                       Mr. Mohit Paul, AOR
                                       Mr. Vineet Malhotra, Adv.
                                       Ms. Rangoli Seth, Adv.

     For Respondent(s)                 Ms. Liz Mathew, AOR
                                       Ms. Mallika Agarwal, Adv.
                                       Ms. Vasudha Jain, Adv.

                                       Mr. Sudhir Naagar, AOR
                                        Applicant-in-person, AOR

                                       Mr. Sameer Shrivastava, AOR
                                       Mr. Prasanna Mohan, Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

I.A. No.144550 of 2018 in SLP(C) No.23789 of 2018 None appears on behalf of the impleading applicant or for the intervenor.

Signature Not Verified

Hence, list this matter after two weeks finally.

Digitally signed by ARJUN BISHT Date: 2023.05.04 19:06:46 IST Reason:

(PRASHANT KAUSHIK) (NAND KISHOR) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)