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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 50(2)(b) in The Jammu and Kashmir Representation of the People Act, 1957

(b)any reference in the said provisions to section 41 shall be construed as reference to sub-section (1) of this section; and