Section 96(2)(iii) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

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Union of India - Subsection

Section 96(2)(iii) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

(iii)the time and place of meetings of the Authority and the rules of procedure in regard to the transaction of business at its meetings including the quorum at its meetings and the transaction of business of its Standing Committee appointed under sub-section (7) of section 3 under sub-section (1) of section 4;

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Union of India - Subsection

Section 96(2)(iii) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001