Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 367(4)] [Section 367] [Entire Act]

State of Rajasthan - Subsection

Section 367(4)(vi) in The General Rules (Civil), 1986

(vi)Circulars of the Inspector-General of Registration and Stamps.