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[Cites 0, Cited by 0] [Section 7(5)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(5)(a) in Rajasthan private Security Agencies (Regulation) Rules, 2006

(a)establish identity of the individual and verify the character and antecedents of the person by making a visit to the locality, where the person claims to have resided or residing and ascertain his identity and reputation from the respectable residents of the locality.