Punjab-Haryana High Court
United India Insurance Co Ltd vs Shashank Sharma & Ors on 9 October, 2017
Author: Rekha Mittal
Bench: Rekha Mittal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
FAO No.3471 of 2014 (O&M)
Date of decision: 09.10.2017
United India Insurance Company Ltd. ...Applicant/Appellant
Versus
Shashank Sharma and others ...Respondents
CORAM: HON'BLE MRS. JUSTICE REKHA MITTAL
Present : Ms. Vandana Malhotra, Advocate
for the applicant/appellant.
Mr. Sanjeev Pandit, Advocate
for respondent No.1.
Mr. Surinder Gandhi, Advocate
for respondent No.3.
Mr. N.K. Manchanda, Advocate
for respondent No.4.
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REKHA MITTAL, J. (Oral)
For order, see detailed order of even date passed in connected appeal i.e. FAO No.3470 of 2014 titled 'United India Insurance Co. Ltd.
VS. Ravi Sharma and ors.'
09.10.2017 (REKHA MITTAL)
ashok JUDGE
Whether speaking/reasoned: Yes / No
Whether reportable: Yes / No
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