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Punjab-Haryana High Court

United India Insurance Co Ltd vs Shashank Sharma & Ors on 9 October, 2017

Author: Rekha Mittal

Bench: Rekha Mittal

        IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                       CHANDIGARH

                                                    FAO No.3471 of 2014 (O&M)
                                                      Date of decision: 09.10.2017

United India Insurance Company Ltd.                       ...Applicant/Appellant

                                     Versus

Shashank Sharma and others                                ...Respondents

CORAM: HON'BLE MRS. JUSTICE REKHA MITTAL

Present :       Ms. Vandana Malhotra, Advocate
                for the applicant/appellant.

                Mr. Sanjeev Pandit, Advocate
                for respondent No.1.

                Mr. Surinder Gandhi, Advocate
                for respondent No.3.

                Mr. N.K. Manchanda, Advocate
                for respondent No.4.

        ****
REKHA MITTAL, J. (Oral)

For order, see detailed order of even date passed in connected appeal i.e. FAO No.3470 of 2014 titled 'United India Insurance Co. Ltd.


VS. Ravi Sharma and ors.'


09.10.2017                                   (REKHA MITTAL)
ashok                                            JUDGE

        Whether speaking/reasoned:          Yes / No
        Whether reportable:                 Yes / No




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