Section 244 in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959
244. Functions of Committee on Government Assurances.
- There shall be a Committee on Government Assurances to scrutinise the assurances, promises, undertakings, etc. given by Ministers, from time to time on the floor of the House and to report on-(a)the extent to which such assurances, promises, undertakings, etc. have been implemented; and(b)where implemented whether such implementation has taken place within the minimum time necessary for the purpose.
