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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(2) in Andhra Pradesh Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Act, 2007

(2)The Controller shall advice the State Government on matters relating to,-(i) regulations of sale of cotton seed by way of compulsory DNA finger printing test or genetic purity test; and
(ii)such other matters as assigned by the Government.