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[Cites 0, Cited by 0] [Section 96] [Entire Act]

State of Manipur - Subsection

Section 96(6) in The Manipur Panchayati Raj Act, 1994

(6)The District Planning Committee shall consolidate the plans prepared by the Zilla Parishad, Gram Panchayat, Nagar Panchayat, Municipal Council and the Municipal Corporations in the district and prepare a draft development plan for the district as a whole.