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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Odisha - Subsection

Section 37(vii) in The Orissa Security Prisoners (Conditions of Detention) Order, 1981

(vii)shall not have in his possession any coin, currency notes or negotiable instruments, any weapons, sticks, razors (other than safety razors) places of iron or any other article which may be used as a weapon;