Madhya Pradesh High Court
Suraj Parwani vs Govt. Holkar Science College on 27 August, 2021
Author: Rohit Arya
Bench: Rohit Arya
1 WP-15891-2021 The High Court Of Madhya Pradesh WP-15891-2021 (SURAJ PARWANI Vs GOVT. HOLKAR SCIENCE COLLEGE AND OTHERS) 1 Indore, Dated : 27-08-2021 Petitioner through his counsel. Heard through Video Conferencing. As prayed by counsel for the petitioner, list this case on 01/09/2021.
(ROHIT ARYA) JUDGE vc VARSHA Digitally signed by VARSHA CHATURVEDI DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH CHATUR GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474011, st=Madhya Pradesh, VEDI 2.5.4.20=df59fbf0f5c7485addc8affe3 edf20e67d11d7f91045d81139f6792f bd4ae91f, cn=VARSHA CHATURVEDI Date: 2021.08.28 11:58:54 +05'30'