Section 35 in The National Commission For Minority Educational Institutions (Procedure For Appeal) Rules, 2006
35. Seal and emblem
.-The official seal and emblem of the Commission shall be as in Form No. 5.FORM 1(See rule 4)Memorandum Of Appeal Under Sections 12-A(1) And 12-B(1) Of The National Commission For Minority Educational Institutions Act, 2004For use of Commission's officeDate of filing .................................Date of receipt by post ........................Registration No ...........................................................SignatureSecretaryIN THE NATIONAL COMMISSION FOR MINORITY EDUCATIONAL INSTITUTIONS..................... Appellant.................... Respondent(s)Details of appeal:
