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State of Chattisgarh - Section

Section 7 in Chhattisgarh Chikitsa Snatkottar Pravesh Pariksha Niyam, 2011

(7)A candidate who is admitted to Post Graduate course in a medical college in Chhattisgarh through All India pre PG Entrance Examination and also got selected for Chhattisgarh Post Graduate Entrance Examination in the same year will be eligible to participate in counselling scheduled for selected candidates in Chhattisgarh Post Graduate Entrance Examination in that year. However he/she will have to resign from his All India seat in case, he/she opts for a seat from State Quota as such counselling.