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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(c) in Insurance Regulatory and Development Authority of India (Unit Linked Insurance Products) Regulations, 2019

(c)"Allocation" means the process of creating the units at the prevailing unit price offered by the life insurer for example, when the premiums are received or when switches are made.