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[Cites 0, Cited by 4] [Section 17] [Entire Act]

State of Bihar - Subsection

Section 17(2) in The Bihar Apartment Ownership Act, 2006

(2)A promoter who commits criminal breach of trust of any amount advanced or deposited with him for the purposes mentioned in Section 10 shall, on conviction be punished with imprisonment for a term which may extend to four years, or with fine, or with both.