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Sharmila Raj Thackeray vs Kanchan Sunil Mansingani on 14 December, 2015

  ITEM NO.42                        REGISTRAR COURT. 2                SECTION IIA

                              S U P R E M E C O U R T O F I N D I A
                                      RECORD OF PROCEEDINGS
                                    BEFORE THE REGISTRAR MR. M V RAMESH

  Criminal Appeal               No(s).   2074/2014

  SHARMILA RAJ THACKERAY                                          Appellant(s)

                                                VERSUS

  KANCHAN SUNIL MANSINGANI & ANR.                                 Respondent(s)

  (with appln. (s) for stay)

  Date : 14/12/2015 This appeal was called on for hearing today.


  For Appellant(s)                  Mr.G.Panmei,Adv.
                                    Mr.Karma Dorjee,Adv.

                                    Mr. Anupam Lal Das,Adv.


  For Respondent(s)                 Mr.A.Selvin Raja,Adv.
                                    Mr. Aniruddha P. Mayee,Adv.

                                    Ms. Asha Gopalan Nair,Adv.

                                    Mr.S.S.Bandaru,Adv,
                                    Mr.Nishant R.Katneshwarkar,Adv.


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Ld.counsel for the parties have failed to file the additional documents within the period stipulated in the order dated 1.10.2015 of this Court. Viewed in that context, the matter shall be processed for listing before the Hon'ble Court on its own turn.

(M V RAMESH) Registrar SB