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[Cites 0, Cited by 0] [Section 449(2)] [Section 449] [Entire Act]

State of Odisha - Subsection

Section 449(2)(iv) in Orissa Municipal Rules, 1953

(iv)if the total amount of interest contains a fraction of a rupee it shall be rounded to the nearest whole rupee (eight annas counting as the next higher rupee).