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Union of India - Section

Section 9 in Service Tax Return Preparer Scheme, 2009

9. Incentive to Service Tax Return Preparers.-

An assessee shall pay a fee as may be mutually agreed upon between an assessee and the Service Tax Return Preparer. The Board recommends , as a yardstick, a fee of rupees one thousand rupees per return prepared by the Service Tax Return Preparer.