Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Mizoram - Subsection Section 11(8) in Mizoram Home Guard Act, 1985 (8)Any punishment inflicted on a Home Guard under this section shall be in addition to the penalty to which he is liable under section 12 or any other law for the time being in force.
