Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Gajendra Rawat vs The State Of Madhya Pradesh on 11 February, 2026

1 CRA-7753-2025 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 7753 of 2025 (GAJENDRA RAWAT Vs THE STATE OF MADHYA PRADESH ) Dated : 11-02-2026 Shri Chandra Sen Roman - Advocate for the appellant. Shri Samar Ghuraiya - Public Prosecutor for the State.

Let defect as pointed out by the Registry be cured within two weeks. List after two weeks.

(PUSHPENDRA YADAV) JUDGE ms/-

Signature Not Verified Signed by: MADHU SOODAN PRASAD Signing time: 2/12/2026 10:19:28 AM