Madhya Pradesh High Court
Gajendra Rawat vs The State Of Madhya Pradesh on 11 February, 2026
1 CRA-7753-2025 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 7753 of 2025 (GAJENDRA RAWAT Vs THE STATE OF MADHYA PRADESH ) Dated : 11-02-2026 Shri Chandra Sen Roman - Advocate for the appellant. Shri Samar Ghuraiya - Public Prosecutor for the State.
Let defect as pointed out by the Registry be cured within two weeks. List after two weeks.
(PUSHPENDRA YADAV) JUDGE ms/-
Signature Not Verified Signed by: MADHU SOODAN PRASAD Signing time: 2/12/2026 10:19:28 AM