Telangana High Court
M/S.Karvy Computershare Private ... vs Union Of India., Dept Of ... on 6 August, 2018
Author: Sanjay Kumar
Bench: Sanjay Kumar
THE HON'BLE SRI JUSTICE SANJAY KUMAR
AND
THE HON'BLE SRI JUSTICE T.AMARNATH GOUD
WRIT PETITION NO.18149 of 2007
ORDER:(per SK,J) Sri S.Chakrapani, learned counsel for the petitioner, addressed letter dated 30.07.2018 to the Registry stating that his client instructed him to withdraw the writ petition.
The writ petition is accordingly dismissed as withdrawn. Pending miscellaneous petitions, if any, shall also stand dismissed. No order as to costs.
______________ SANJAY KUMAR,J _________________ T.AMARNATH GOUD,J Date:06.08.2018 GJ