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Union of India - Section

Section 271 in The Arbitration Act, 1940

271.

[11th March, 1940]An Act to consolidate and amend the law relating to Arbitration.Whereas it is expedient to consolidate and amend the law relating to, arbitration [* * *] [The words " in the Provinces" omitted by A.O. 1950. ];It is hereby enacted as follows:-