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[Cites 0, Cited by 0] [Section 78(6)] [Section 78] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 78(6)(a) in Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009

(a)equity share capital issued by way of public issue or rights issue including equity shares issued pursuant to conversion of specified securities which are convertible; and