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[Cites 0, Cited by 0] [Section 83] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 83(2) in The Dadra and Nagar Haveli Excise Regulation, 2012

(2)An appeal shall lie to the High Court from an order passed in appeal by the Excise Commissioner if the High Court is satisfied that the case involves a substantial question of law.