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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(2) in The Orissa Cement Control Order, 1973

(2)[ The provision of Section 100 of the Code of Criminal Procedure, 1973 (2 of 1974) shall, so far as may be, apply to searches and seizures under this clause.] [Substituted vide SRO No. 193/75/ 29.3.1975.]