Section 22 in The Orissa Minerals (Prevention of theft, Smuggling & Illegal Mining and Regulation of Possession, Storage, Trading and Transportation) Rules, 2007
22. Savings.
- Notwithstanding anything to the contrary contained in these rules, things done, actions taken, or orders passed under the Orissa Minerals (Prevention of Theft, Smuggling & Other Unlawful Activities) Rules, 1990 shall be deemed to have been done, taken or passed under these rules,Form A[See Rule 4 (1)](Application for Trading Licence and renewal)
