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State of Madhya Pradesh - Section

Section 10 in The M.P. Extension of Laws Act, 1958

10. The Agriculturists' Loans Act, 1884 (XI of 1884)

Section 1. - (1) In sub-section (1), after "Part 'B' States" add "other than the Madhva Bharat and Sironj regions of the State of Madhya Pradesh"
(2)In sub-section (2), for "the Central Provinces" substitute "the Madhya Pradesh"