Section 3(3)(vii) in The Haryana Registration of Political Parties and Symbols (Reservation and Allotment) Order, 2004

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State of Haryana - Subsection

Section 3(3)(vii) in The Haryana Registration of Political Parties and Symbols (Reservation and Allotment) Order, 2004

(vii)whether it is represented by any office-bearers or members in any of the local bodies in the State, if so, their number and particulars relating to the office they are holding and name of the local body concerned;

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State of Haryana - Subsection

Section 3(3)(vii) in The Haryana Registration of Political Parties and Symbols (Reservation and Allotment) Order, 2004