Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 22] [Section 457(1)] [Section 457] [Entire Act]

Union of India - Subsection

Section 457(1)(a) in The Companies Act, 1956

(a)to institute or defend any suit, prosecution, or other legal proceeding, civil or criminal, in the name and on behalf of the company;