Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 6 in The Orissa Right to Information Rules, 2005

6. Meeting of the recommending Committee.

- For the purpose of appointment of the State Chief Information Commissioner and the State Information Commissioner under Sub-section (3) of Section 15, the Nodal Officer shall, in consultation with the State Government, convene the meeting of the Committee for their recommendation.