Calcutta High Court (Appellete Side)
Messers Saltee Infrastructure Limited vs Sunil Kakrania And Others on 16 November, 2017
1 16.11.2017
.
Item No. 15C.O. 3639 of 2017 Messers Saltee Infrastructure Limited Vs. Sunil Kakrania and others.
Mr. Srijib Chakraborty, Ms. Riya Das.
... for the petitioner.
I am not inclined to take up the matter on my personal ground.
Accordingly, let this matter be released from my list and be placed before the Hon'ble Acting Chief Justice for assignment.
ab (Harish Tandon, J.)