Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 964] [Entire Act] Bengal Presidency - Subsection Section 964(a) in Police Regulations, Bengal , 1943 (a)Waterproofs are provided for head constables, naiks and constables on escort duty, at railway stations, steamer ghats, towns, and certain other posts, where they have to work in the open.
