Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 11] [Entire Act] Bombay Presidency - Subsection Section 11(1) in Bombay Industrial Relations Act, 1946 (1)any concern in an industry to be an undertaking;
