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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttarakhand - Subsection

Section 15(1) in Uttarakhand Medical Council Act, 2002

(1)As soon as may be after the appointed day, the Registrar shall prepare and maintain thereafter a register of Medical practitioners for Uttarakhand in accordance with the provisions of this Act.