Section 24 in The M.P. Boiler Attendants' Rules, 1958
24. Refund of fees.
- Candidates once admitted to an exaltation under these rules shall not be entitled to any refund of fees. Where a candidate is unavoidably absent from the Examination on the date fixed, the Chairman of the Board of Examiners may allow him to appear without payment of a second fee at the next examination.
