Allahabad High Court
Sonali Soni vs U.P. Public Service Commission, 10, ... on 7 November, 2019
Bench: Pankaj Mithal, Vivek Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Case :- WRIT - A No. - 17641 of 2019 Petitioner :- Sonali Soni Respondent :- U.P. Public Service Commission, 10, Kasturba Gandhi Marg, And Another Counsel for Petitioner :- Abhishek Kumar Srivastava,Jayant Srivastava,Nidhi Tandon Duggal Counsel for Respondent :- M.N. Singh Hon'ble Pankaj Mithal,J.
Hon'ble Vivek Agarwal,J.
Heard learned counsel for the petitioner and Sri M.N. Singh, learned counsel for the respondents.
The petitioner is seeking a direction upon respondent Commission to permit her to inspect her answer-sheet of the U.P. Judicial Service Civil Judge (Junior Division) Main Examination, 2018.
In view of the decision of the Apex Court in the cases of Central Board of Secondary Education and another Vs. Aditya Bandopadhyay and others, 2011 (8) SCC 497, Union Public Service Commission and others Vs. Angesh Kumar and others, 2018(4) SCC 530 and order dated 16.07.2018 passed in Civil Appeal No. 6723 of 2018 (Mradul Mishra Vs. Chairman, U.P. Public Service Commission, Allahabad and another), we dispose of the writ petition holding that since the petitioner is entitle to inspection of her answer-sheet, the Commission shall allow her to inspect the answer-sheet on a given date which may be convenient to both the parties.
The writ petition stands disposed of.
Order Date :- 7.11.2019 piyush