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[Cites 0, Cited by 0] [Section 77] [Entire Act]

Union of India - Subsection

Section 77(3) in Central Council of Homoeopathy (General) Regulations, 2018

(3)The result of the audit shall be communicated by the auditor to the Central Council and after the Executive Committee has considered the same, the audit report and the audited statement of accounts shall be forwarded to the Ministry of Ayurveda, Yoga and Naturopathy, Unani, Siddha and Homoeopathy, Government of India and copies of the audit report shall at the same time be circulated to all the members of the Central Council, for information:Provided that if release of Government grant is held up for want of audited accounts, President may forward the audited accounts to the Central Government immediately on receipt of the same from the Auditor.