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[Cites 0, Cited by 0] [Section 257(3)] [Section 257] [Entire Act]

State of Rajasthan - Subsection

Section 257(3)(d) in Rajasthan Land Revenue (Land Records) Rules, 1957

(d)whether the rim of the mouth of the funnel is circular. All gauges are accurately measured before being issued, and unless the rim is obviously damaged or out of shape, it is not necessary to measure the diameter, which is generally 5 inches.