Bombay High Court
Lal Parmanand Kanuga vs Sheroo Parmanand Kanuga And 13 Others on 12 July, 2023
Author: Bharati Dangre
Bench: Bharati Dangre
(32)IAL-18607-2023.doc rajshree IN THE HIGH COURT OF JUDICATURE AT BOMBAY ORDINARY ORIGINAL CIVIL JURISDICTION INTERIM APPLICATION (L) NO.18607 of 2023 IN SUIT (L) NO.32571 OF 2022 Lal Parmanand Kanuga ] .. Applicant IN THE MATTER BETWEEN Lal Parmanand Kanuga ] .. Plaintiff vs. Sheroo Parmanand Kanuga & Ors. ] .. Defendants Mr.Amogh Singh a/w Nivit Srivastava and Amish Gandhi i/b Maniar Srivastava Associates for Applicant/Plaintiff. Mr.Hitesh Vyas a/w Chandrashekhar Yadav for Defendant Nos.1 to 3. Ms.Sayli Shinde i/b Kartikeya & Associates for Defendant Nos.4, 8 to
10. Mr.Arun Panicker for Defendant Nos.11 and 12. Mr.Sahil Kanuga, Defendant No.12 present in person.
CORAM : BHARATI DANGRE, J
DATE : 12th July, 2023.
P.C.
Since it is informed that settlement is arrived between the parties and the terms would be placed before this Court, on the nExt date of hearing, renotify to 18.07.2023.
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