Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] Union of India - Subsection Section 10(3) in The Gas Cylinders Rules, 2004 (3)Nothing in sub-rules (1) and (2) shall apply to the delivery or despatch of gas cylinders to the defence forces of the Union, Port authorities or Railway administration.
