Supreme Court - Daily Orders
Chanchal Satish Kalbande vs Satish Kantilal Kalbande on 30 November, 2015
ITEM NO.74 REGISTRAR COURT. 2 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Transfer Petition(s)(Civil) No(s). 1014/2015
CHANCHAL SATISH KALBANDE Petitioner(s)
VERSUS
SATISH KANTILAL KALBANDE Respondent(s)
(with appln. (s) for stay and office report)
Date : 30/11/2015 This petition was called on for hearing today.
For Petitioner(s)
Mr. Amol B. Karande,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The service of notice is complete on the sole respondent, but no one has entered appearance on his behalf. Therefore, the matter shall be processed for listing before the Hon'ble Court under the Rules.
(M V RAMESH) Registrar PS Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2015.11.30 16:37:43 SCT Reason: