Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax 4, New ... vs Symphony Marketing Solutions India ... on 19 August, 2019
Bench: Uday Umesh Lalit, Vineet Saran
ITEM NO.12 COURT NO.7 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.25119/2019
(Arising out of impugned final judgment and order dated 23-07-2018
in ITA No.717/2018 passed by the High Court Of Delhi At New Delhi)
PR. COMMISSIONER OF INCOME TAX-4, NEW DELHI Petitioner(s)
VERSUS
SYMPHONY MARKETING SOLUTIONS INDIA PVT. LTD. Respondent(s)
(FOR ADMISSION and I.R.; and, IA No.120124/2019-CONDONATION OF
DELAY IN FILING)
Date : 19-08-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s) Mr. K.M. Nataraj, ASG
Mr. Zoheb Hussain, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s) Mr. Sunil Agarwal, Adv.
Mr. Yaujit Pareek, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List this matter along with SLP (C) No.28562 of 2018 on 03.09.2019.
(MUKESH NASA) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by MUKESH KUMAR Date: 2019.08.20 18:44:21 IST Reason: